Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 19(1)] [Section 19] [Entire Act] Union of India - Subsection Section 19(1)(e) in The Designs Act, 2000 (e)that it is not a design as defined under clause (d) of section 2.