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State of Punjab - Section

Section 10 in The Punjab Gram Nyayalayas Rules, 2010

10. Issue of Summons in Complaint Matters.

- (i) Summons on proforma as provided in second schedule of Cr.P.C. shall be in writing, in duplicate, signed by the Nyayadhikari of such Gram Nyayalaya and shall bear the seal of the Gram Nyayalaya.
(ii)The Complainant(s) shall deposit one time process fee of Rs. 50 in each case alongwith copies of Complaint and list of witnesses equal to the number of accused to be served.