Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 8 in The Orissa Loan Stipend Fund Rules 8. Loan amount as one way Passage fare abroad shall be paid only after loanee produces attested copies of letter of admission, visa, passport and Foreign Exchange Permit.
