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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(4)(b) in Bhakta Kavi Narsinh Mehta University Act, 2015

(b)
(i)All powers relating to the maintenance of discipline and disciplinary action in relation to the students of the University and the University as a whole shall vest in the Vice-Chancellor.
(ii)The Vice-Chancellor may delegate all or any of his power referred to in clause (i), as he deems proper, to the Pro-Vice-Chancellor and to such other officers as he may specify in this behalf.