Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 33] [Entire Act] State of Punjab - Section Section 4 in Punjab Gram Panchayat Act, 1952 4. For Statement of Objects and Reasons, see Punjab Government Gazette (Extraordinary), 1954, pages 490-91, and for proceedings in the Assembly, see Punjab Legislative Assembly Debates, Volume II, 1954, pages (5)12-(5)44.
