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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(2) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(2)If the Mukhiya fails to call up a special meeting under sub-rule (1), the Up- Mukhiya or in his absence, on receipt of request of one third of the total numbers of the members, such meeting may be called up for a day within not more than fifteen days. The Panchayat Secretary shall issue notice for calling up such meeting, and take necessary action.