Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 1 in Rajasthan Civil Services (Medical Attendance) Rules, 2013 1. Short Title & Commencement. (1)These Rules may be called the Rajasthan Civil Services (Medical Attendance) Rules, 2013.(2)These shall come into force with immediate effect.
