Himachal Pradesh High Court
Gian Chand Patyal vs . State Of H.P. & Anr on 20 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Gian Chand Patyal Vs. State of H.P. & anr .
CWP No. 7054 of 2022 20.3.2023 Present: Mr. Naresh K. Sharma, Advocate, for the petitioners.
Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Senior Additional Advocate General with Mr. J.S. Guleria, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondentsState.
r to CMP No. 581 of 2023 The application is allowed with a direction to the respondentState to comply with the judgment dated 9.1.2023 within four weeks. The application stands disposed of.
CWP No. 7054 of 2022The matter is stated to be subjudice before the Hon'ble Supreme Court in SLP (C ) No. 41608 of 2022. List on 17.4.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge March 20, 2023 (kalpana) ::: Downloaded on - 20/03/2023 20:36:47 :::CIS