Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] Constitution Article Section 2 in THE CONSTITUTION (TWENTY-SIXTH AMENDMENT) ACT, 1971 2. Omission of articles 291 and 362.- Articles 291 and 362 of the Constitution shall be omitted.
