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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(f) in The M.P. Electricity Reforms First Transfer Scheme Rules, 2003

(f)"Date of the transfer" means the date notified by the State Government rue118 transfer of factions, properties, interest, rights and liabilities proceedings or personnel of the Board to the relevant Transferee in accordance with the Act and these Scheme Rules;