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Gauhati High Court

5: M/S Parul Jain vs Devendra Kumar Jain And 4 Ors on 30 July, 2022

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                   Page No.# 1/4

GAHC010146442022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/2131/2022

         M/S GOEL TRADING COMPANY
         A REGISTERED FIRM BEING REPRESENTED BY

         1.1: NARENDER KUMAR JAIN
          S/O LATE CHATURSAN JAIN

         1.2: MANISH JAIN
          S/O RAVINDRA KUMAR JAIN

         1.3: ASHISH JAIN
          S/O RAVINDRA KUMAR JAIN

         1.4: M/S ROHINI JAIN
          D/O RAVINDRA KUMAR JAIN

         1.5: M/S PARUL JAIN
          D/O RAVINDRA KUMAR JAIN

         NO. 1.1 IS THE PARTNER OF THE FIRM AND NO 1.2 TO 1.5 ARE THE LEGAL
         HEIRS OF DECEASED PARTNER OF THE PETITIONER FIRM
         ALL ARE R/O VILL- BALIPARA
         MOUZA- BALIPARA
         P.O.-BALIPARA
         P.S.-CHARIDUAR
         DIST- SONITPUR
         ASSA

         VERSUS

         DEVENDRA KUMAR JAIN AND 4 ORS.
         S/O NOT KNOWN, 145 AIKEN ROAD, WEST PENNAT HILLS, NSW 2125,
         AUSTRALIA

         2:INDIAN OIL COPRORATION LIMITED
                                                                 Page No.# 2/4

             INDIAN OIL BHAWAN
             SECTOR III
             NOONMATI
             GUWAHATI-781020 (ASSAM)

            3:THE CHIEF DIVISIONAL RETAIL SALES MANAGER
             GUWAHATI INTEGRATED DIVISIONAL OFFICE
             SECTOR 3
             NOONMATI
             GUWAHATI-781020

            4:THE SENIOR DIVISIONAL RETAIL SALES MANAGER
             INDIAN OIL CORPORATION LIMITED
             NOONMATI
             GUWAHATI-781020

            5:THE AREA MARKETING OFFICER
            TEZPUR RETAIL SALE-I
             IN FRONT OF TEZPUR LAW COLLEGE
            TEZPUR
             MOUZA-MAHABHAIRAB
             P.O. AND P.S.-TEZPUR
             DIST-SONITPUR
            ASSAM
             PIN-78400

Advocate for the Petitioner   : MR. S SAHU

Advocate for the Respondent : MR. ABU JAHID




             Linked Case : CRP/47/2022

            M/S GOEL TRADING COMPANY
            A REGISTERED COMPANY BEING REPRESENTED BY SRI RAVINDRA
            KUMAR JAIN
            S/O LATE CHATURSAN JAIN
            PARTNER OF M/S GOEL TRADING COMPANY AT VILL-BALIPARA
            MOUZA- BALIPARA
            P.O.-BALIPARA
            P.S.-CHARIDUAR
            DIST- SONITPUR
            ASSAM
                                                              Page No.# 3/4


VERSUS

DEVENDRA KUMAR JAIN AND 4 ORS
S/O NOT KNOWN
145 AIKEN ROAD
WEST PENNAT HILLS
NSW 2125
AUSTRALIA

2:INDIAN OIL COPRORATION LIMITED
INDIAN OIL BHAWAN
 SECTOR III
 NOONMATI
 GUWAHATI-781020 (ASSAM)
 3:THE CHIEF DIVISIONAL RETAIL SALES MANAGER
 GUWAHATI INTEGRATED DIVISIONAL OFFICE
SECTOR 3
 NOONMATI
 GUWAHATI-781020
 4:THE SENIOR DIVISIONAL RETAIL SALES MANAGER
 INDIAN OIL CORPORATION LIMITED
NOONMATI
 GUWAHATI-781020
 5:THE AREA MARKETING OFFICER
 TEZPUR RETAIL SALE-I
IN FRONT OF TEZPUR LAW COLLEGE
 TEZPUR
 MOUZA-MAHABHAIRAB
 P.O. AND P.S.-TEZPUR
 DIST-SONITPUR
 ASSAM
 PIN-
 ------------
 Advocate for : MR. S SAHU
Advocate for : MR. ABU JAHID (R2-R5) appearing for DEVENDRA KUMAR JAIN
AND 4 ORS
                                                                Page No.# 4/4




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                   ORDER

30.07.2022 List this matter before any other Bench without me (Devashis Baruah, J).

JUDGE Comparing Assistant