Gauhati High Court
5: M/S Parul Jain vs Devendra Kumar Jain And 4 Ors on 30 July, 2022
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/4
GAHC010146442022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2131/2022
M/S GOEL TRADING COMPANY
A REGISTERED FIRM BEING REPRESENTED BY
1.1: NARENDER KUMAR JAIN
S/O LATE CHATURSAN JAIN
1.2: MANISH JAIN
S/O RAVINDRA KUMAR JAIN
1.3: ASHISH JAIN
S/O RAVINDRA KUMAR JAIN
1.4: M/S ROHINI JAIN
D/O RAVINDRA KUMAR JAIN
1.5: M/S PARUL JAIN
D/O RAVINDRA KUMAR JAIN
NO. 1.1 IS THE PARTNER OF THE FIRM AND NO 1.2 TO 1.5 ARE THE LEGAL
HEIRS OF DECEASED PARTNER OF THE PETITIONER FIRM
ALL ARE R/O VILL- BALIPARA
MOUZA- BALIPARA
P.O.-BALIPARA
P.S.-CHARIDUAR
DIST- SONITPUR
ASSA
VERSUS
DEVENDRA KUMAR JAIN AND 4 ORS.
S/O NOT KNOWN, 145 AIKEN ROAD, WEST PENNAT HILLS, NSW 2125,
AUSTRALIA
2:INDIAN OIL COPRORATION LIMITED
Page No.# 2/4
INDIAN OIL BHAWAN
SECTOR III
NOONMATI
GUWAHATI-781020 (ASSAM)
3:THE CHIEF DIVISIONAL RETAIL SALES MANAGER
GUWAHATI INTEGRATED DIVISIONAL OFFICE
SECTOR 3
NOONMATI
GUWAHATI-781020
4:THE SENIOR DIVISIONAL RETAIL SALES MANAGER
INDIAN OIL CORPORATION LIMITED
NOONMATI
GUWAHATI-781020
5:THE AREA MARKETING OFFICER
TEZPUR RETAIL SALE-I
IN FRONT OF TEZPUR LAW COLLEGE
TEZPUR
MOUZA-MAHABHAIRAB
P.O. AND P.S.-TEZPUR
DIST-SONITPUR
ASSAM
PIN-78400
Advocate for the Petitioner : MR. S SAHU
Advocate for the Respondent : MR. ABU JAHID
Linked Case : CRP/47/2022
M/S GOEL TRADING COMPANY
A REGISTERED COMPANY BEING REPRESENTED BY SRI RAVINDRA
KUMAR JAIN
S/O LATE CHATURSAN JAIN
PARTNER OF M/S GOEL TRADING COMPANY AT VILL-BALIPARA
MOUZA- BALIPARA
P.O.-BALIPARA
P.S.-CHARIDUAR
DIST- SONITPUR
ASSAM
Page No.# 3/4
VERSUS
DEVENDRA KUMAR JAIN AND 4 ORS
S/O NOT KNOWN
145 AIKEN ROAD
WEST PENNAT HILLS
NSW 2125
AUSTRALIA
2:INDIAN OIL COPRORATION LIMITED
INDIAN OIL BHAWAN
SECTOR III
NOONMATI
GUWAHATI-781020 (ASSAM)
3:THE CHIEF DIVISIONAL RETAIL SALES MANAGER
GUWAHATI INTEGRATED DIVISIONAL OFFICE
SECTOR 3
NOONMATI
GUWAHATI-781020
4:THE SENIOR DIVISIONAL RETAIL SALES MANAGER
INDIAN OIL CORPORATION LIMITED
NOONMATI
GUWAHATI-781020
5:THE AREA MARKETING OFFICER
TEZPUR RETAIL SALE-I
IN FRONT OF TEZPUR LAW COLLEGE
TEZPUR
MOUZA-MAHABHAIRAB
P.O. AND P.S.-TEZPUR
DIST-SONITPUR
ASSAM
PIN-
------------
Advocate for : MR. S SAHU
Advocate for : MR. ABU JAHID (R2-R5) appearing for DEVENDRA KUMAR JAIN
AND 4 ORS
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
30.07.2022 List this matter before any other Bench without me (Devashis Baruah, J).
JUDGE Comparing Assistant