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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(4)(f) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(f)that the institution has a library of books and journals total value of which is not less than Rs. 50,000/- for each faculty;