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[Cites 0, Cited by 1] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(2) in The Manipur Municipalities Act,1994.

(2)Nothing in this section or in this Act shall affect any obligation of a Nagar Panchayat or or a Council arising from a trust legally imposed upon or accepted by the Nagar Panchayat or by the Council, as the case may be