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Union of India - Section

Section 5 in The Sailing Vessels (Inspection) Rules, 1962

5. Preparation for inspection.

- The following preliminaries shall be completed by the owner or tindal of a vessel before an inspection in commenced :
(1)the vessel shall be made clean and free from cargo;
(2)rigging and equipment shall be kept handy for inspection;
(3)the vessel shall be cleaned externally and placed on a hard or slipway sufficiently clear of the ground.