Madhya Pradesh High Court
Jai Maa Kaila Devi Swa Sahayta Samuh Atar ... vs The State Of Madhya Pradesh on 8 September, 2014
W.P. No.4136/2014
(Jai Maa Kaila Devi Swa Sahayta Samooh Vs. State of
M.P. )
08.09.2014
Shri K.S. Shrivastava, Advocate for the petitioner.
Shri Praveen Newaskar, Dy. Govt. Advocate for the
respondents/State.
Learned counsel for the petitioner prays for and is granted permission to withdraw this petition.
Accordingly, this petition stands dismissed as withdrawn.
(Sheel Nagu) Judge sh/-