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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(2)(xxxii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(xxxii)classification of market committees on the basis of annual income for all or any of the purposes of this Act;