Supreme Court - Daily Orders
Rangoon Chemical Works Private Ltd. vs Haw Par Brothers International.Ltd. on 7 May, 2014
°ITEM NO.12 COURT NO.1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NO.4 IN CIVIL APPEAL NO(s). 10273 OF 2010
RANGOON CHEMICAL WORKS P.LTD. Applicant(s)/
Appellant (s)
VERSUS
HAW PAR BROTHERS INTERNATIONAL.LTD.&ORS Respondent(s)
(With appln(s) for early hearing and office report)
Date: 07/05/2014 This Application was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Applicant(s)/ Mr. Raghavendra S.Srivatsa,Adv.
Appellant(s) Ms. Venkita Subramonium T.R., Adv.
Mr. Rahat Bansal, Adv.
Mr. Aviral Saxena, Adv.
For Respondent(s) Mr. Balaji Srinivasan,Adv.
Ms. Srishti Govil, Adv.
Mr. Mayank Kshirsagar, Adv.
Ms. Vaishali Dixit, Adv.
UPON hearing counsel the Court made the following
O R D E R
Hearing of appeal is already expedited. No further order needs to be passed. I.A. No.4 of 2014 is rejected. Filing of statement of case is dispensed with.
(Neetu Khajuria) (Renu Diwan)
Sr.P.A. Court Master