Supreme Court - Daily Orders
Jitendra Deshprabhu vs State Of Goa on 20 February, 2014
Author: Chief Justice
Bench: Chief Justice
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ITEM NO.MM-17 COURT NO.1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).1696/2014
(From the judgement and order dated 29/01/2014 in CRLA No.79/2013
of The HIGH COURT OF BOMBAY)
JITENDRA DESHPRABHU Petitioner(s)
VERSUS
STATE OF GOA Respondent(s)
(With appln(s) for ex-Parte stay, exemption from filing c/c of the impugned
Judgment and office report)
Date: 20/02/2014 This Petition was MENTIONED today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE RANJAN GOGOI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Huzefa Ahmadi, Sr. Adv. (Mentioned by)
Mr. Jayant Mohan, AOR
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List the matter tomorrow (21.02.2014) before the appropriate Bench.
|(Chetan Kumar) | |(Savita Sainani) | |Court Master | |Assistant Registrar |