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Supreme Court - Daily Orders

Jitendra Deshprabhu vs State Of Goa on 20 February, 2014

Author: Chief Justice

Bench: Chief Justice

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ITEM NO.MM-17                   COURT NO.1             SECTION IIA


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Crl) No(s).1696/2014

(From the judgement and order      dated 29/01/2014 in CRLA No.79/2013
of The HIGH COURT OF BOMBAY)

JITENDRA DESHPRABHU                                   Petitioner(s)

                    VERSUS

STATE OF GOA                                          Respondent(s)

(With appln(s) for ex-Parte stay, exemption from filing c/c of the impugned
Judgment and office report)


Date: 20/02/2014     This Petition was MENTIONED today.


CORAM :
                   HON’BLE THE CHIEF JUSTICE
                   HON’BLE MR. JUSTICE RANJAN GOGOI
                   HON’BLE MR. JUSTICE N.V. RAMANA


For Petitioner(s)          Mr. Huzefa Ahmadi, Sr. Adv. (Mentioned by)
                        Mr. Jayant Mohan, AOR

For Respondent(s)


             UPON being mentioned the Court made the following
                                 O R D E R

List the matter tomorrow (21.02.2014) before the appropriate Bench.

|(Chetan Kumar) | |(Savita Sainani) | |Court Master | |Assistant Registrar |