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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(3)(a) in The Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981

(a)all the members of the Board shall, as from the date of publication of the notification under sub-section (1), vacate their office;