Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Rajasthan - Subsection Section 46(e) in Rajasthan State Highways Act, 2014 (e)has, in the opinion of the State Government, such financial or other interest in the Authority as is likely to affect pre-judicially the discharge by him of his functions as a member.
