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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(b) in Andhra Pradesh Elementary Teacher Training Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Education course through Common Entrance Test) Rules, 2007

(b)The Candidates should have secured at least 50% of marks in the aggregate in the qualifying examination. The minimum percentage of marks in the case of Scheduled Caste and Scheduled Tribe and Physically challenged candidates shall however, be 40%. The candidates who passed Intermediate Examination with vocational courses are not eligible for appearing.