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[Cites 0, Cited by 0] [Section 147(6)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(6)(d) in Government of India Act, 1935

(d)privileges in respect of free service stamps or the free carriage of State mails on government business ;(e) the privilege of entry free from customs duties of goods imported by sea and transported inbound to the State in question; and