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[Cites 0, Cited by 0] [Section 7B] [Entire Act]

State of Rajasthan - Subsection

Section 7B(2) in The Rajasthan Ministers Salaries and other Facilities Act, 1956

(2)A Parliamentary Secretary shall be entitled to such medical facilities for himself and for members of his family and to such housing, conveyance, telephone, postal and other facilities as may he prescribed.