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[Cites 0, Cited by 0] [Section 19(12)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(12)(b) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(b)The Registration Authority, if required, by causing/ facilitating visits, shall satisfy itself that all conditions/standards prescribed have been adhered to and may grant renewal for a minimum period of 3 years: