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State of Rajasthan - Section
Section 19 in The Rajasthan Co-Operative Service Rules, 1954
19. Application fee.
- A candidate for direct recruitment to a post in the Service must pay to the Commission such fees as are fixed by them.Annexure| For Competitive Examinations. | For inter vies | ||
| 1. | State Services | Rs. 50.00 | Rs. 20.00 |
| 2. | Subordinate Services carrying pay scales not lower than Rs.110-225 | Rs. 30.00 | Rs. 10.00 |
| 3. | Ministerial Services carrying pay scales lower than Rs.110-225 | Rs. 20.00 | Rs. 05.00 |