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[Cites 0, Cited by 0] [Section 85I(1)] [Section 85I] [Entire Act]

State of Andhra Pradesh - Subsection

Section 85I(1)(v) in Andhra Pradesh Municipalities Act, 1965

(v)to call for particulars relating to the building or land from any owner or occupier by serving a notice for the purpose of verification of the assessment of Property Tax.