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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(h) in The Tamil Nadu Cinemas (Regulation) Act, 1955

(h)the terms, conditions and restrictions subject to which the licensing authority may accord approval in respect of the matters referred to in clause (g);