Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] NCT Delhi - Subsection Section 19(1) in The Maharashtra Control Of Organised Crime Act, 1999 [Delhi Extension] (1)Notwithstanding anything contained in the Code, the proceedings under this Act may be held in camera, if the Special Court so desires.
