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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(7) in Rajasthan Sanskrit University Act, 1998

(7)The term of the office of the Vice-Chancellor shall be three years from the date on which he enters upon his office or until he attains the age of seventy years , whichever is earlier.Provided that the same person shall be eligible for reappointment for a second term.