Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 12 in The Orissa Maternity Benefit Rules, 1965 12. Supply of forms. - The employer shall supply to every woman employed by him at her request free of cost copies of Forms 'B' 'C, 'D' 'G' 'H' and 'I'.
