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[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(5)(i) in Rajasthan Minor Mineral Concession Rules, 2017

(i)to be eligible to exercise the right of first refusal, the lessee shall comply with the conditions of the mining lease, the Act and the Rules made thereunder till its expiry;