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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(4) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(4)The Academic Council may, subject to the provisions of the statutes, make regulations, providing for courses of studyfor the various examinations, degrees, diplomas and certificates of the University after receiving drafts of such regulations from the Board of Faculty concerned.