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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(l) in THE KARNATAKA GOOD SAMARITAN AND MEDICAL PROFESSIONAL (PROTECTION AND REGULATION DURING EMERGENCY SITUATIONS) ACT, 2016

(l)'Injured person’ shall include a person at risk of injury or a person in need of emergency care or treatment due to an accident or incident of crime or any other emergency situation;