Patna High Court - Orders
Kusum Devi & Anr vs Sri Mithilesh Mishra, The State Of Bihar ... on 2 January, 2019
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2898 of 2018
In
Civil Writ Jurisdiction Case No.3014 of 2018
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Kusum Devi & Anr
... ... Petitioner/s
Versus
Sri Mithilesh Mishra, the State of Bihar through the Inspector General of
Prison, Govt. of Bihar, Patna & Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ram Chandra Prasad Bharti
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
3 02-01-2019The learned counsel for the petitioners seeks to withdraw the present contempt petition.
Accordingly, the contempt petition is dismissed as withdrawn.
(Mohit Kumar Shah, J) S.Sb/-
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