Supreme Court - Daily Orders
Pawan Kumar (D) Through Lrs vs M/S Raheja Developers Ltd on 1 August, 2024
1
ITEM NO.205 COURT NO.7 SECTION XVII-A
BEFORE THE SUPREME COURT SPECIAL LOK ADALAT
Civil Appeal No. 6853/2018
PAWAN KUMAR (D) THROUGH LRS. & ANR. Appellant(s)
VERSUS
M/S RAHEJA DEVELOPERS LTD. Respondent(s)
(IA No. 231/2021 - APPLICATION FOR PERMISSION
IA No. 233/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 180789/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 166870/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 99640/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 250352/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 250287/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 136514/2022 - CLARIFICATION/DIRECTION
IA No. 159759/2022 - EXEMPTION FROM FILING O.T.
IA No. 71798/2021 - EXEMPTION FROM FILING O.T.
IA No. 181116/2023 - INTERVENTION APPLICATION
IA No. 168984/2023 - INTERVENTION APPLICATION
IA No. 125711/2022 - INTERVENTION APPLICATION
IA No. 103551/2023 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 71797/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 169614/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 166871/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
C.A. No. 1877/2024 (XVII-A)
(IA No. 39059/2021 - APPLICATION FOR PERMISSION
IA No. 74301/2021 - APPLICATION FOR SUBSTITUTION
IA No. 11080/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 9622/2021 - CONDONATION OF DELAY IN FILING
IA No. 9623/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 11059/2021 - EXEMPTION FROM FILING O.T. IA No. 11058/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 11069/2021 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS) Signature Not Verified Digitally signed by SNEHA DAS Date: 2024.08.01 19:38:06 IST Reason: 2 01.08.2024 PRESENT :
HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE PRASANNA BHALACHANDRA VARALE Mr. PIJUSH KANTI ROY, SENIOR ADVOCATE Ms. APARNA JHA, ADVOCATE-ON-RECORD For Parties Mr. Rohit K. Singh, AOR Mr. Pritam Bishwas, Adv.
Mr. Uday Nath Tiwari, Adv. Mr. Prakhar Srivastav, Adv. Ms. Pratibha Malviya, Adv. Mr. Samarth Srivastav, Adv. Mr. Rishi Rai, Adv.
Divyajeet Singh(Petitioner-in-person) M/S. Karanjawala & Co., AOR Mr. Amit Agrawal, AOR Mr. Ankur Bansal, AOR Mr. Sarvam Ritam Khare, AOR A W A R D The dispute between the parties has been referred for determination to the Lok Adalat.
The matters could not be settled in Lok Adalat.
List the matters in Court.
(SNEHA DAS) (RANJANA SHAILEY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)