Bombay High Court
Alok Chopra vs Ravi Fisheries Limited And Ors on 6 January, 2020
Author: G. S. Patel
Bench: G.S. Patel
06-AOST-15040-17.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER ST NO. 15040 OF 2017
WITH
CIVIL APPLICATION ST NO. 15974 OF 2017
Alok Chopra ...Appellant
Versus
Ravi Fisheries Ltd & Ors ...Respondent
Mr Mitesh Naik,with Ms Keya Raval i/b Dhru & Co., for the
Appellant.
Ms Aditi Bajaj,i/b ALMT Legal, for the Respondent.
CORAM: G.S. PATEL, J.
DATED: 6th January 2020 PC:-
1. It seems that inadvertently the order of 18th July 2017 in Appeal from Order No. 15040 of 2017 with Civil Application Stamp No. 15974 of 2017 remained to be uploaded. It will be uploaded in the course of the day.
(G. S. PATEL, J) Page 1 of 1 6th January 2020 ::: Uploaded on - 07/01/2020 ::: Downloaded on - 07/01/2020 23:43:03 :::