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State of Odisha - Section

Section 37 in Madhu Babu Pension Yojana Rules, 2008

37.

The Sub-Collector shall in respect of the Sub-Division have the powers of the Collector. When the Sub-Collector proceeds on leave or the post is lying vacant than the Collector shall have the sanctioning authority in case of the Madhu Babu Pension or he may authorize the A.D.M. to do the same.