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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(4)(c) in The Orissa (Scheduled Areas) Debt Relief Regulation, 1967

(c)a statement of all claims outstanding against the debtor including the claims, if any, as specified in Section 4 as nearly as may be ascertainable;