Section 2(1)(v) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(v) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(v)Committee of PECET-AC means the Committee empowered by the Association of Colleges to conduct PECET-AC for Admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education (U.G.D.P.Ed.) Courses and to prepare the merit list of the candidates as per the marks obtained in the above test for admission into Management seats in B.P.Ed. and U.G.D.P.Ed. Courses, subject to the supervision of Permanent Committee.

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State of Andhra Pradesh - Subsection

Section 2(1)(v) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004