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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(p) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(p)“registered practitioner” means an occupational therapist or physiotherapist, as the case may be, whose name is entered and continues to remain on the register of the Council;