Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 33] [Entire Act] Union of India - Subsection Section 33(2) in The Provincial Insolvency Act, 1920 (2)A copy of every such schedule shall be posted in the Court-house.
