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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(c) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(c)the encrypted PID block is not stored, unless it is for buffered authentication where it may be heldtemporarily on the authentication device for a short period of time, and that the same is deleted aftertransmission;