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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(2)(k) in The Punjab Aerial Ropeways Act, 1926

(k)the conditions under which and the manner in which the powers conferred on promoters by section 14 and section 15 may be exercised;