Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(b) in Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007

(b)not less than fifty one percent of the aggregate electricity generated in such plant, determined on an annual basis, is consumed for the captive use: