Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Andhra Pradesh - Section Section 2 in Andhra Pradesh Revenue Recovery Act, 1864 2. Security for Revenue: - The land, the buildings upon it, and its products, shall be regarded as the security of the public revenue.
