Supreme Court - Daily Orders
The State Of Punjab vs Sukhdev Singh @ Sonu on 6 January, 2020
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.31 COURT NO.11 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 44319/2019
(Arising out of impugned final judgment and order dated 27-08-
2019 in CRAD No. 393/2015 passed by the High Court Of Punjab &
Haryana At Chandigarh)
THE STATE OF PUNJAB Petitioner(s)
VERSUS
SUKHDEV SINGH @ SONU Respondent(s)
( IA No.193057/2019-CONDONATION OF DELAY IN FILING )
Date : 06-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Ms. Jaspreet Gogia, AOR
Ms. Mandakini Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(GEETA AHUJA) (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by GEETA AHUJA Date: 2020.01.07 15:59:26 IST Reason: