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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

State of Rajasthan - Subsection

Section 94(3)(iii) in Rajasthan Civil Services (Pension) Rules, 1996

(iii)A copy of Form 28 or Form 28 A, as the case may be, shall be attached with Form 7-form for assessing pension and gratuity to be sent to the Director, Pension Department, Rajasthan under Rule 83.