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[Cites 0, Cited by 0] [Section 134(3)] [Section 134] [Entire Act]

State of Odisha - Subsection

Section 134(3)(ll) in The Orissa Co-operative Societies Act, 1962

(ll)inspection by Financing Bank and Apex Societies and calling of general meeting and right or free access to books, accounts, securities etc. and to issue summons for their productions;