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[Cites 0, Cited by 0] [Section 14A] [Entire Act]

State of Rajasthan - Subsection

Section 14A(a) in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

(a)by the Commission/Appointing Authority admission to any examination or appearance at any interview held by the Commission/ Appointing Authority for selection of candidates; and