Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 5 in Rules for the Administration of Justice in the North Cachar Hills Sub-Division 5. The village authorities shall watch and report, or apprehend and deliver up all vagrants or bad and suspicious characters found in their districts.
